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[Cites 0, Cited by 0] [Section 212] [Entire Act]

State of West Bengal - Subsection

Section 212(8) in The West Bengal Motor Vehicles Rules, 1989

(8)At the end of the hours prescribed, the Assistant shall place all receipts before the Officer-in-charge who shall on perusal of the same, initial the day's entries at the bottom and mark the letters/applications to the particular branch of the office with special instructions if any.