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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Sikkim - Subsection

Section 22(3)(e) in Sikkim Ecology Fund and Environment Cess Act, 2005

(e)the intervals at which, and the manner in which, the [cess] [Substituted for the words 'tax' by Act No.5 of 2008, dated 10.4.2008.] under this Act shall be payable under Section 9;