Supreme Court of India
Ashok Kumar Aggarwal vs C.B.I on 22 November, 2013
Author: B.S. Chauhan
Bench: S.A. Bobde, B.S. Chauhan
Non-Reportable
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 1841 OF 2013
Ashok Kumar Aggarwal
…..Appellant
Versus
CBI …..Respondents
J U D G M E N T
Dr. B.S. Chauhan, J.
In view of the judgment delivered in Criminal Appeal No. 1838 of 2013 between the same parties, we do not consider it necessary to deal separately Criminal Appeal No. 1841 of 2013 and the appeal stands disposed of in terms of the judgment in Criminal Appeal No. 1838 of 2013.
.........................………………..J. (DR. B.S. CHAUHAN) .............………………………J. (S.A. BOBDE) New Delhi, November 22, 2013