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State of Rajasthan - Section

Section 17 in The Rajasthan Municipal Service Rules, 1963

17. Inviting of applications.

- On receipt of requisition for direct recruitment to the service from the Appointing Authority, applications shall be invited by the Commission by [advertising such vacancies in two State level daily newspapers and in the official web-site] [Substituted 'advertising such vacancies in the Official Gazette' by Notification No. F.8() (Misc.) Rules) LSG/95/13314, dated 16.5.2011 (w.e.f. 28.10.1963).] and in such other manner as the Commission may deem fit:Provided that while selecting candidates for the vacancies so advertised, the Commission may, if intimation of additional requirement and exceeding 50% of the advertised vacancies is received by them before the selection, also select suitable persons to meet such additional requirement.