Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6C] [Entire Act] State of Goa - Subsection Section 6C(2) in The Goa Entertainment Tax Act, 1964 (2)Nothing in sub-section (1) shall apply to any proceeding (including any notice issued) under section 6D or section 6G.
