Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in Rules Of Procedure Of The National Commission For Scheduled Castes 1931 3. 0 Vice-Chairperson :- 3.1 The Vice-Chairperson shall preside over the meetings of the Commission in the absence of the Chairperson.
