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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(8)(b) in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

(b)The Government Servant may take the assistance of a retired government servant to present the case on his behalf, subject to such conditions as may be specified by the Government from time to time by general or special order in this behalf.