Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 92 in Delhi Motor Vehicles Rules, 1993 92. Publication of approved scheme. - Any Scheme for road transport service or any modification of an approved scheme for road transport service as approved or modified by the State Government shall be notified in the Official Gazette in Form P.S.U. - (C ).
