Supreme Court - Daily Orders
Dhanmati Naik vs The Collector Bargarh on 11 December, 2023
Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra
ITEM NO.36 COURT NO.4 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 49673/2023
(Arising out of impugned final judgment and order dated 21-08-2023
in WA No. 408/2023 passed by the High Court of Orissa at Cuttack)
DHANMATI NAIK Petitioner(s)
VERSUS
THE COLLECTOR BARGARH & ORS. Respondent(s)
( IA No.250911/2023-CONDONATION OF DELAY IN FILING )
Date : 11-12-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s)
Ms. Mahalakshmi Pavani, Sr. Adv.
Mr. Tomy Chacko, AOR
Mr. Neeleshwar Pavani, Adv.
Ms. Shaurya Mishra, Adv.
Ms. Lakshmi Kg, Adv.
Mr. Arun Kishan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. We are not inclined to interfere with the impugned judgment and order passed by the High Court. The special leave petition is, accordingly, dismissed.
Signature Not Verified3. Digitally signed by Deepak Singh Date: 2023.12.13 Pending application(s), if any, shall stand disposed of. 17:31:45 IST Reason:
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)