Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1A)] [Section 25] [Entire Act] Bombay Presidency - Subsection Section 25(1A)(b) in Bombay Police Act, 1951 (b)a reprimand (to be entered in his service book);