Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Kerala - Subsection Section 13(1) in Kerala Chitties Act, 1975 (1)The minutes of the proceedings of every drawing shall be kept in a book and shall be signed(a)by the foreman and by at least two subscribers;and(b)in cases where the prize amount is determined by auction, by the prize winner or his agent.
