Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Bharat - Subsection

Section 20(a) in The Madhya Bharat Small Cause Courts Act, Samvat, 2006

(a)keep such registers, and books as the High Court from time to time prescribes; and