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Union of India - Section

Section 244 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

244. Other Officers "Additional".

- Officers of branches other than the Executive Branch, and all persons not included in the Regulations 242 and 243 who are borne on the books of any of Indian Naval Ships as "Additional", shall perform the duties for which they are appointed, shall be considered as belonging to the ships in which they are borne, and shall take rank and precedence according to their respective positions in the Indian Navy.Section IV - Acting Rank