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[Cites 0, Cited by 3] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(1) in The Companies Act, 2013

(1)Where a company purchases its own shares out of free reserves or securities premium account, a sum equal to the nominal value of the shares so purchased shall be transferred to the capital redemption reserve account and details of such transfer shall be disclosed in the balance sheet.