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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2) in The M.P. Bhang Rules, 1960

(2)[ On receipt of uncleaned Bhang consignment/consignments from the cultivators, Bhang officer shall weigh it then its price of forty per cent of the uncleaned Bhang weighment shall be paid immediately to the cultivator or cultivators. Cleaning shall be completed and final payment be made subject to adjustment of Forty per cent payment already paid ] [Inserted by Notification No. 3570-B-1(43)-1983-V-SR, dated 12-8-1986 and amended by Notification No. 8-1-52-89-CT-V, dated 25-3-1991.]