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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(2)The appellate authority may, at any stage, call for any information, report. record or other evidence from the appellant, the Collector or the registering officer.