Madhya Pradesh High Court
Suresh Pachouri vs Shri Surendra Patwa on 28 March, 2019
1 EP-22-2019 The High Court Of Madhya Pradesh EP-22-2019 (SURESH PACHOURI Vs SHRI SURENDRA PATWA) 2 Jabalpur, Dated : 28-03-2019 Shri Atul Jain, learned counsel for the petitioner. At the request of learned counsel for the petitioner, list next week.
(J. P. GUPTA) JUDGE vkv /-
Digitally signed by VINAY KUMAR VERMA Date: 28/03/2019 18:27:34