Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act] Union of India - Subsection Section 9(1)(c) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (c)engages or is likely to engage in transporting or concealing or keeping smuggled goods in any area highly vulnerable to smuggling,