Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Odisha - Subsection Section 60(1)(b) in The Orissa Development Authorities Act, 1982 (b)all sums spent or estimated to be spent by the Authority in the making and execution of the town planning scheme ;