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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Manipur - Subsection

Section 104(2) in The Manipur Panchayati Raj Act, 1994

(2)The report submitted to the Government under sub-section (1) shall together with a memorandum by the Government reviewing the working of the Zilla Parishad be laid before the House of the State Legislature.