Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(2)[ Every application under sub-rule (1) shall be accompanied by-
(a)a declaration of ownership by the applicant in the Form II or III, as the case may be;
(b)the documents of title to the fishing boat;
(c)the builders 'certificate'.]