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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(3) in Bihar Inland Vessels Rules, 2013

(3)Candidates who, desires to appear for the examination of Competency as Serang should produce the Certificate of Preparatory Training Course from from National Inland Navigation Institute, Patna or from any other institute recognized by Transport Department.The training period of the respective course shall be considered as a service for the purpose of computing the total qualifying service.