Rajasthan High Court - Jodhpur
State Of Raj. & Anr vs Dr Ajay Kumar Sharma & Ors on 4 January, 2013
Author: Amitava Roy
Bench: Amitava Roy
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
D.B. CIVIL SPECIAL APPEAL(WRIT) NO.996/2012
IN
S.B. CIVIL WRIT PETITION NO.2096/2012
STATE OF RAJASTHAN & ANR.
Vs.
DR. AJAY KUMAR SHARMA & ORS.
DATE OF ORDER:04.01.2013
HON'BLE THE CHIEF JUSTICE MR. AMITAVA ROY
HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN
Mr. G.R. Punia, Senior Counsel & Additional Advocate General,
assisted by Mr. Mahendra Singh, for the appellants.
Dr. Pushpendra Singh Bhati with
Mr. Ravindra Singh Rathore, for the respondents.
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In view of order passed in connected D.B. Civil Special Appeal(Writ) No.935/2012- Maharana Pratap University of Agriculture & Technology, Udaipur & Ors. Vs. Dr. G.K. Mathur & Ors., the present special appeal is dismissed as having become infructuous, with no order as to costs.
Stay application also stands dismissed. (NARENDRA KUMAR JAIN),J. (AMITAVA ROY),C.J. /KKC/ Certificate:
All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
KAMLESH KUMAR P.A.