Himachal Pradesh High Court
Hardev Ratra vs . Diwaker Dutt Modgil on 30 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Hardev Ratra vs. Diwaker Dutt Modgil .
RSA No. 178 of 2021 30.05.2022 Present Mr. Vinod Gupta, Advocate, for the appellant.
Ms. Shikha Chauhan, Advocate, for the respondent.
Admit on the substantial questions of law No.1 to 3, as formulated at page No. 13 of the paper book.
Notice. Ms. Shikha Chauhan, Advocate, appears and waives post admission notice on behalf of the respondent.
Record of learned court below be called for, if not already received.
List for hearing in the month of August, 2022.
CMP No.12229 of 2021 No reply is intended to be filed on behalf of the non-applicant/respondent and as such, interim order dated 28.10.2021, is made absolute. The application stands disposed of. Alteration/ modification/ vacation on motion.
(Sandeep Sharma) Judge 30th May, 2022 (shankar) ::: Downloaded on - 30/05/2022 20:07:39 :::CIS