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[Cites 0, Cited by 0] [Section 405] [Entire Act]

State of Jharkhand - Subsection

Section 405(7) in Jharkhand Municipal Act, 2011

(7)The Municipal Streets Technical Committee may call for any record, document, map or data from the municipality or any planning or development authority or any Department of the State Government or any other authority under any State law for the time being in force, and, thereupon, it shall be the duty of such Department or authority to comply with such requisition.