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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(24) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(24)to provide for training for competitive examinations for service under the Union or the State Government and such other training as may contribute to national development.