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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

12. Procedure for transfer to other Mandal.

- All requests for transfers to other Mandals shall be counter signed by the concerned Mandal Education Officer after verifying the correctness of the particulars. If it is found that the teacher has furnished incorrect information for transfer, he/she is liable for disciplinary action along with the certifying/counter-signing officer.