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[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

State of West Bengal - Subsection

Section 277(2)(b) in The West Bengal Motor Vehicles Rules, 1989

(b)the generator shall be placed in rear of the passengers' compartment, either completely outside it or recessed in the rear panel, and shall be inserted lated and have the clearance prescribed in rule 278 of these rules;