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State of Assam - Section

Section 42 in Majuli University of Culture Act, 2017

42. Pension, Insurance and Provident Fund.

- With the prior approval of the Government, the University may make appropriate provisions for the benefit of its officers, teachers and other employees under its control in matters of pension, insurance and provident fund and for such other benefits as it may deem fit; in such manner as may be prescribed by the Statutes.