Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(4)(iv) in The Tamil Nadu Village Servants Service Rules, 1980 (iv)under the Tamil Nadu Village Officers Service Rules, 1970 on the date of coming into force of these rules.