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Bombay High Court

The Union Of India Thr The Secretary ... vs Hemant Ashok Bhat, Principal ... on 24 November, 2018

Bench: Ravi K. Deshpande, Vinay Joshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 254 OF 2016

 The Union Of India Thr The Secretary Ministry            ....Petitioner
 Of Finance, Dept Of Revenue, New Delhi And
 Another
             V/S
 Hemant Ashok Bhat, Principal Commissioner,            ....Respondent

Cental Excise And Service Tax, Bhopal (dismissed) And Ano Anand Shriniwas Deshpande Firdos Mirza S. N. Bhattad Kunal Kranti Nalamwar For/petitioners For Petitioner CORAM : RAVI K. DESHPANDE & VINAY JOSHI, JJ DATE : 24th November, 2018 P.C. :

S.O. to 4 weeks at the req.of Adv.SN.Bhattad for Petner.
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