Bombay High Court
The Union Of India Thr The Secretary ... vs Hemant Ashok Bhat, Principal ... on 24 November, 2018
Bench: Ravi K. Deshpande, Vinay Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 254 OF 2016
The Union Of India Thr The Secretary Ministry ....Petitioner
Of Finance, Dept Of Revenue, New Delhi And
Another
V/S
Hemant Ashok Bhat, Principal Commissioner, ....Respondent
Cental Excise And Service Tax, Bhopal (dismissed) And Ano Anand Shriniwas Deshpande Firdos Mirza S. N. Bhattad Kunal Kranti Nalamwar For/petitioners For Petitioner CORAM : RAVI K. DESHPANDE & VINAY JOSHI, JJ DATE : 24th November, 2018 P.C. :
S.O. to 4 weeks at the req.of Adv.SN.Bhattad for Petner.
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