Chattisgarh High Court
Isak Mohammad vs Devendra Patel 29 Mcrc/7826/2017 ... on 22 February, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Cont. Case (Civil) No.89 of 2018
1. Isak Mohammad S/o Late Jor Mohammad, Aged about 56 years;
2. Rajjak Mohammad, S/o Late Jor Mohammad. Aged about 53 years;
3. Sattar Mohammad, S/o Late Jor Mohammad, Aged about 48 years;
4. Ansar Mohammad, S/o Late Jor Mohammad, Aged about 47 years;
All are R/o Kalmitar, P.S. Kota, Tahsil Takhatpur, District Bilaspur
(C.G.)
---- Petitioners
Versus
Devendra Patel, Sub Divisional Officer (Revenue)/Land Acquisition
Officer, Kota, District Bilaspur (C.G.)
---- Respondent/Contemnor
For Petitioners : Mr. A.S. Rajput, Advocate. For Respondent : Mr. Vipin Tiwari, Advocate with Mr. Devendra Patel, S.D.O. Hon'ble Shri Justice Sanjay K. Agrawal Order on Board 22/02/2018
1. Learned counsel for the petitioners would submit that the order impugned has already been complied.
2. In view of the above, the contempt petition stands, disposed of.
Sd/-
(Sanjay K. Agrawal) Judge Kvr