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Chattisgarh High Court

Isak Mohammad vs Devendra Patel 29 Mcrc/7826/2017 ... on 22 February, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                          1

                                                                              NAFR

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                           Cont. Case (Civil) No.89 of 2018

        1. Isak Mohammad S/o Late Jor Mohammad, Aged about 56 years;

        2. Rajjak Mohammad, S/o Late Jor Mohammad. Aged about 53 years;

        3. Sattar Mohammad, S/o Late Jor Mohammad, Aged about 48 years;

        4. Ansar Mohammad, S/o Late Jor Mohammad, Aged about 47 years;

           All are R/o Kalmitar, P.S. Kota, Tahsil Takhatpur, District Bilaspur
           (C.G.)

                                                                    ---- Petitioners

                                        Versus

           Devendra Patel, Sub Divisional Officer (Revenue)/Land Acquisition
           Officer, Kota, District Bilaspur (C.G.)


                                                      ---- Respondent/Contemnor

For Petitioners : Mr. A.S. Rajput, Advocate. For Respondent : Mr. Vipin Tiwari, Advocate with Mr. Devendra Patel, S.D.O. Hon'ble Shri Justice Sanjay K. Agrawal Order on Board 22/02/2018

1. Learned counsel for the petitioners would submit that the order impugned has already been complied.

2. In view of the above, the contempt petition stands, disposed of.

Sd/-

(Sanjay K. Agrawal) Judge Kvr