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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(6) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(6)The claim of the candidates, who do not join by the last date of joining/ joined and left/joined and remained absent for a period of continuous fifteen days without prior permission of the Head of the institution, shall be forfeited and allotment/admission given shall be deemed to have been cancelled.