Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(e) in Bihar State Public Libraries and Information Centre Act, 2008

(e)Funds and other amount collected by State Library and Information Centre Authority within the rules framed under this Act.