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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(3) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(3)The Nomination Committee shall, on the basis of merit, recommend threepersons suitable to hold the office of the Vice-Chancellor and forward the same to theChancellor along with a concise statement showing the academic qualifications andother distinctions of each person.