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[Cites 0, Cited by 1] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(5) in The Maharashtra Universities Act, 1994

(5)The date of the meeting of every selection committee shall be so fixed as to allow a notice of least thirty days of such meeting, being given to each member; and the particulars of each candidate shall be sent to each member of the selection committee so as to reach him at least seven days before the date of meeting.