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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(e) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

(e)"Selection Committee" means a committee as may be constituted by the competent authority for the purpose of selection of candidates for appointment to the various posts in Arunachal Pradesh Agriculture/Horticulture Services.