Supreme Court - Daily Orders
Raju Mohan Alim Chandani vs Gulu Mohan Alim Chandani on 16 December, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.28 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33668/2015
(Arising out of impugned final judgment and order dated 05/06/2015
in CO No. 2684/2014 passed by the High Court of Calcutta)
RAJU MOHAN ALIM CHANDANI AND ANR. Petitioner(s)
VERSUS
GULU MOHAN ALIM CHANDANI AND ANR. Respondent(s)
(with interim relief and office report)
Date : 16/12/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Guru Krishnakumar, Sr. Adv.
Mr. Subhasish Bhowmick, Adv.
Mr. S. Chakraborty, Adv.
Mr. Trinath Ganguly, Adv.
Mr. Subhasish Bhowmick,Adv.
For Respondent(s) Mr. Raja Chatterjee, Adv.
Ms. S. Rama, Adv.
Mr. Abdul, Adv.
Mr. Satish Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Gulshan Kumar Arora) (H.S. Parasher)
Signature Not Verified
Court Master Court Master
Digitally signed by
Gulshan Kumar Arora
Date: 2015.12.16
17:06:42 IST
Reason: