Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act] State of Jammu-Kashmir - Subsection Section 71(1)(d) in The Jammu and Kashmir Electricity Act, 2010 (d)issue licences to persons seeking to act as transmission licensees, distribution licensees and electricity traders with respect to their operations within the State;