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[Cites 0, Cited by 0] [Section 67KKK(11)] [Section 67KKK] [Entire Act]

State of Rajasthan - Subsection

Section 67KKK(11)(d) in The Rajasthan Excise Rules, 1956

(d)if applicant is in the employment of the Central Government, State Government, Enterprises of Government of India or State Government, Corporation and Companies of Government of India or State Government; and