Supreme Court - Daily Orders
Yes Bank Limited vs Axis Trustee Services Limited on 3 December, 2025
Author: Dipankar Datta
Bench: Dipankar Datta
1
ITEM NO.103 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3182/2025
YES BANK LIMITED & ANR. Appellant(s)
VERSUS
AXIS TRUSTEE SERVICES LIMITED & ORS. Respondent(s)
IA No. 47020/2025 - INTERVENTION APPLICATION, IA No. 66815/2024 -
INTERVENTION APPLICATION, IA No. 149232/2023 - INTERVENTION
APPLICATION, IA No. 109958/2023 – INTERVENTION/IMPLEADMENT, IA No.
67300/2023 – INTERVENTION/IMPLEADMENT, IA No. 20726/2025 –
INTERVENTION/IMPLEADMENT, IA No. 270019/2024 –
INTERVENTION/IMPLEADMENT, IA No. 99776/2025 - MODIFICATION OF COURT
ORDER, IA No. 63110/2023 - PERMISSION TO FILE
ADDL.DOCS./FACTS/ANNEXURES, IA No. 42435/2023 - PERMISSION TO FILE
ADDL.DOCS./FACTS/ANNEXURES, IA No. 42432/2023 - PERMISSION TO FILE
ADDL.DOCS./FACTS/ANNEXURES
WITH
C.A. No. 3193-3202/2025 (III)
IA No. 248117/2023 – INTERVENTION/IMPLEADMENT, IA No. 81056/2023 –
INTERVENTION/IMPLEADMENT, IA No. 52684/2023 - PERMISSION TO APPEAR
AND ARGUE IN PERSON, IA No. 45645/2023 - PERMISSION TO FILE
ADDL.DOCS./FACTS/ANNEXURES
C.A. No. 3183-3192/2025 (III)
IA No. 63894/2023 - APPLICATION FOR PERMISSION, IA No. 38489/2023 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
52672/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON, IA No.
47514/2023 - PERMISSION TO FILE ADDL.DOCUMENTS/FACTS/ANNEXURES
C.A. No. 3203-3212/2025 (III)
IA No. 140788/2023 - EXEMPTION FROM FILING C/C OF THE I/JUDGMENT
Date : 03-12-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Appellant(s)
Signature Not Verified
Mr. Shyam Divan, Sr. Adv.
Mr. Balbir Singh, Sr. Adv.
Digitally signed by
Nirmala Negi
Date: 2025.12.03
16:47:04 IST
Reason: Mr. S. S. Shroff, AOR
Ms. Shally Bhasin, Adv.
Ms. Veena Sivaramakrishnan, Adv.
Mr. Siddhant Kant, Adv.
Mr. Prateek Gupta, Adv.
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Mr. Mrityunjoy Roy, Adv.
Mr. Arpith Jacob Varaprasad, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Tushar Mehta, Solicitor General
Mr. Raghav Shankar, A.S.G.
Mr. Vivek Shetty, Adv.
Mr. Nishant Upadhyay, Adv.
Mr. Dhaval Vora, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Aman Mehta, Adv.
Mr. Aaditya Dixit, Adv.
Mr. Neelaabh Bist, Adv.
Ms. Pallavi Mishra, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Navneet R., AOR
For Respondent(s) Mr. Ritin Rai, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jai Govind M J, Adv.
Mr. Jashan Vir Singh, Adv.
Mr. B. Gopalakrishnan, Adv.
Mr. Kaushik Choudhury, AOR
Mr. Deepanshu Jain, Adv.
Mr. Shantanu Jain, Adv.
Mr. Saksham Garg, Adv.
Mr. Jyotirmoy Chatterjee, Adv.
Mr. Hitendra Nath Rath, AOR
Mr. Srijan Sinha, AOR
Mr. Siddharth Garg, Adv.
Ms. Lihzu Shiney Konyak, Adv.
Mr. Srajan Yadav, Adv.
Ms. Trisha Garimala, Adv.
Dr. A.M. Singhvi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Kamaldeep Dayal, Adv.
Mr. Ankur Saigal, Adv.
Ms. Sukriti Bhatnagar, Adv.
Ms. Shivani Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Mr. Aman Raj Gandhi, AOR
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Mr. C. A. Sundaram, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Sunil Tilokchandani, Adv.
Mr. Nagarkatti Kartik Uday, Adv.
Mr. Himalaya Chaudhari, Adv.
Mr. Himalaya Choudhary, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Rohini Musa, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Nagarkatti Kartik Uday, AOR
Mr. Zafar Inayat, Adv.
Mr. Paras Parekh, Adv.
Ms. Vanya Gupta, AOR
Ms. Vanshita Shah, Adv.
Ms. Ankita Roy, Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Balbir Singh, Sr. Adv.
Mr. S. S. Shroff, AOR
Ms. Shally Bhasin, Adv.
Ms. Veena Sivaramakrishnan, Adv.
Mr. Siddhant Kant, Adv.
Mr. Prateek Gupta, Adv.
Mr. Mrityunjoy Roy, Adv.
Mr. Arpith Jacob Varaprasad, Adv.
Mr. Tushar Mehta, Solicitor General
Ms. Aishwarya Bhati, A.S.G.
Ms. Archana Pathak Dave, A.S.G.
Mr. K M Nataraj, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Shailesh Madiyal, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. Raghav Shankar, A.S.G.
Mr. Vivek Shetty, Adv.
Mr. Nishant Upadhyay, Adv.
Mr. Dhaval Vora, Adv.
Ms. Pallavi Mishra, Adv.
Mr. Neelaabh Bist, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Aman Mehta, Adv.
Mr. Aaditya Dixit, Adv.
Mr. Navneet R., AOR
Mr. Pratap Venugopal, Sr. Adv.
Mr. Pratap Venugopal, Sr. Adv.
Mr. Abhishek Singh, Adv.
M/S. K Ashar & Co., AOR
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Mr. Abhishek Yadav, AOR
Mr. Saurabh Yadav, Adv.
Ms. Ritu Yadav, Adv.
M/S. Dua Associates, AOR
Mr. Hetal Thakor, Adv.
Ms. Jyoti Ghag, Adv.
Mr. Kunal Parekh, Adv.
Respondent-in-person
Ms. Sonali Jaitley Bakhshi, Adv.
Mr. Jaiyesh Bakhshi, Adv.
Mr. Ravi Tyagi, AOR
Mr. Mayank Mishra, Adv.
Mr. Gaurav Mishra, Adv.
Mr. Daman Popli, Adv.
Ms. Sudiksha Saini, Adv.
Mr. Sahil Dhawan, Adv.
Mr. Abhijay Basu, Adv.
Mr. P. V. Yogeswaran, AOR
Ms. Rohini Prasad, AOR
Mr. Rajiv Jain, Adv.
Ashika Ranjan, Adv.
Mr. Md.Zaid Hashmat, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. Sanjay Kapur, AOR
Mr. Surya Prakash, Adv.
Ms. Shubhra Kapur, Adv.
Mr. Abhishek Tiwari, Adv.
Mr. Anuraj Mishra, Adv.
Mr. Sanchit Garga, AOR
Mr. Ishit Saharia, AOR
Mr. Rohit Taneja, Adv.
Mr. Pulkit Agarwal, AOR
Mr. Saurav Gupta, AOR
Mr. Srijan Sinha, AOR
Mr. Siddharth Garg, Adv.
Ms. Lihzu Shiney Konyak, Adv.
Mr. Srajan Yadav, Adv.
Ms. Trisha Garimala, Adv.
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Mr. Himanshu Chaubey, AOR
Mrs. Rekha Palli, Sr. Adv.
Mr. Rahul Narang, Adv.
Mr. Karthik Aruva, Adv.
Mr. Somesh Chandra Jha, AOR
Mr. Shreay Saini, Adv.
Ms. Punam Singh, Adv.
Ms. Bhavya Sharma, Adv.
Mr. Vaiduahya Parth, Adv.
Mr. Mayank Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Heard-in-part.
2. List tomorrow i.e. on 04.12.2025.
(NIRMALA NEGI) (SUDHIR KUMAR SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)