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Supreme Court - Daily Orders

Yes Bank Limited vs Axis Trustee Services Limited on 3 December, 2025

Author: Dipankar Datta

Bench: Dipankar Datta

                                                    1

     ITEM NO.103                          COURT NO.8                SECTION III

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   3182/2025

     YES BANK LIMITED & ANR.                                        Appellant(s)

                                                   VERSUS

     AXIS TRUSTEE SERVICES LIMITED & ORS.                           Respondent(s)

     IA No. 47020/2025 - INTERVENTION APPLICATION, IA No. 66815/2024 -
     INTERVENTION APPLICATION, IA No. 149232/2023 - INTERVENTION
     APPLICATION, IA No. 109958/2023 – INTERVENTION/IMPLEADMENT, IA No.
     67300/2023    – INTERVENTION/IMPLEADMENT,    IA  No.   20726/2025   –
     INTERVENTION/IMPLEADMENT,       IA      No.       270019/2024       –
     INTERVENTION/IMPLEADMENT, IA No. 99776/2025 - MODIFICATION OF COURT
     ORDER,     IA   No.     63110/2023    -     PERMISSION    TO     FILE
     ADDL.DOCS./FACTS/ANNEXURES, IA No. 42435/2023 - PERMISSION TO FILE
     ADDL.DOCS./FACTS/ANNEXURES, IA No. 42432/2023 - PERMISSION TO FILE
     ADDL.DOCS./FACTS/ANNEXURES

     WITH
     C.A. No. 3193-3202/2025 (III)
     IA No. 248117/2023 – INTERVENTION/IMPLEADMENT, IA No. 81056/2023 –
     INTERVENTION/IMPLEADMENT, IA No. 52684/2023 - PERMISSION TO APPEAR
     AND ARGUE IN PERSON, IA No. 45645/2023 - PERMISSION TO FILE
     ADDL.DOCS./FACTS/ANNEXURES

      C.A. No. 3183-3192/2025 (III)
     IA No. 63894/2023 - APPLICATION FOR PERMISSION, IA No. 38489/2023 -
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
     52672/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON, IA No.
     47514/2023 - PERMISSION TO FILE ADDL.DOCUMENTS/FACTS/ANNEXURES

      C.A. No. 3203-3212/2025 (III)
     IA No. 140788/2023 - EXEMPTION FROM FILING C/C OF THE I/JUDGMENT

     Date : 03-12-2025 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DIPANKAR DATTA
                         HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Appellant(s)
Signature Not Verified
                                   Mr. Shyam Divan, Sr. Adv.
                                   Mr. Balbir Singh, Sr. Adv.
Digitally signed by
Nirmala Negi
Date: 2025.12.03
16:47:04 IST
Reason:                             Mr. S. S. Shroff, AOR
                                   Ms. Shally Bhasin, Adv.
                                   Ms. Veena Sivaramakrishnan, Adv.
                                   Mr. Siddhant Kant, Adv.
                                   Mr. Prateek Gupta, Adv.
                                  2

                    Mr. Mrityunjoy Roy, Adv.
                    Mr. Arpith Jacob Varaprasad, Adv.

                    Mr. Gurmeet Singh Makker, AOR

                    Mr. Tushar Mehta, Solicitor General
                    Mr. Raghav Shankar, A.S.G.
                    Mr. Vivek Shetty, Adv.
                    Mr. Nishant Upadhyay, Adv.
                    Mr. Dhaval Vora, Adv.
                    Mr. Bhuvan Kapoor, Adv.
                    Mr. Aman Mehta, Adv.
                    Mr. Aaditya Dixit, Adv.
                    Mr. Neelaabh Bist, Adv.
                    Ms. Pallavi Mishra, Adv.
                    Ms. Alankrita Sinha, Adv.
                    Mr. Navneet R., AOR

For Respondent(s)   Mr. Ritin Rai, Sr. Adv.
                    Mr. P. S. Sudheer, AOR
                    Mr. Rishi Maheshwari, Adv.
                    Ms. Anne Mathew, Adv.
                    Mr. Bharat Sood, Adv.
                    Mr. Jai Govind M J, Adv.
                    Mr. Jashan Vir Singh, Adv.
                    Mr. B. Gopalakrishnan, Adv.

                    Mr. Kaushik Choudhury, AOR
                     Mr. Deepanshu Jain, Adv.
                     Mr. Shantanu Jain, Adv.
                     Mr. Saksham Garg, Adv.
                     Mr. Jyotirmoy Chatterjee, Adv.

                    Mr. Hitendra Nath Rath, AOR

                    Mr. Srijan Sinha, AOR
                    Mr. Siddharth Garg, Adv.
                    Ms. Lihzu Shiney Konyak, Adv.
                    Mr. Srajan Yadav, Adv.
                    Ms. Trisha Garimala, Adv.

                    Dr. A.M. Singhvi, Sr. Adv.
                    Mr. Mahesh Agarwal, Adv.
                    Mr. Rishi Agrawala, Adv.
                    Mr. Kamaldeep Dayal, Adv.
                    Mr. Ankur Saigal, Adv.
                    Ms. Sukriti Bhatnagar, Adv.
                    Ms. Shivani Agarwal, Adv.
                    Mr. E. C. Agrawala, AOR

                    Mr. Aman Raj Gandhi, AOR
              3

Mr. C. A. Sundaram, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Sunil Tilokchandani, Adv.
Mr. Nagarkatti Kartik Uday, Adv.
Mr. Himalaya Chaudhari, Adv.
Mr. Himalaya Choudhary, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Rohini Musa, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Nagarkatti Kartik Uday, AOR
Mr. Zafar Inayat, Adv.

Mr. Paras Parekh, Adv.
Ms. Vanya Gupta, AOR
Ms. Vanshita Shah, Adv.
Ms. Ankita Roy, Adv.

Mr. Shyam Divan, Sr. Adv.
Mr. Balbir Singh, Sr. Adv.
 Mr. S. S. Shroff, AOR
Ms. Shally Bhasin, Adv.
Ms. Veena Sivaramakrishnan, Adv.
Mr. Siddhant Kant, Adv.
Mr. Prateek Gupta, Adv.
Mr. Mrityunjoy Roy, Adv.
Mr. Arpith Jacob Varaprasad, Adv.

Mr. Tushar Mehta, Solicitor General
Ms. Aishwarya Bhati, A.S.G.
Ms. Archana Pathak Dave, A.S.G.
Mr. K M Nataraj, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Shailesh Madiyal, Adv.
Mr. Shashank Bajpai, Adv.

Mr. Tushar Mehta, Solicitor General
Mr. Raghav Shankar, A.S.G.
Mr. Vivek Shetty, Adv.
Mr. Nishant Upadhyay, Adv.
Mr. Dhaval Vora, Adv.
Ms. Pallavi Mishra, Adv.
Mr. Neelaabh Bist, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Aman Mehta, Adv.
Mr. Aaditya Dixit, Adv.
Mr. Navneet R., AOR

Mr. Pratap Venugopal, Sr. Adv.
Mr. Pratap Venugopal, Sr. Adv.
Mr. Abhishek Singh, Adv.
 M/S. K Ashar & Co., AOR
              4


Mr. Abhishek Yadav, AOR
Mr. Saurabh Yadav, Adv.
Ms. Ritu Yadav, Adv.

M/S. Dua Associates, AOR
Mr. Hetal Thakor, Adv.
Ms. Jyoti Ghag, Adv.
Mr. Kunal Parekh, Adv.

 Respondent-in-person

Ms. Sonali Jaitley Bakhshi, Adv.
Mr. Jaiyesh Bakhshi, Adv.
Mr. Ravi Tyagi, AOR
Mr. Mayank Mishra, Adv.
Mr. Gaurav Mishra, Adv.
Mr. Daman Popli, Adv.
Ms. Sudiksha Saini, Adv.
Mr. Sahil Dhawan, Adv.
Mr. Abhijay Basu, Adv.

Mr. P. V. Yogeswaran, AOR

Ms. Rohini Prasad, AOR
 Mr. Rajiv Jain, Adv.
 Ashika Ranjan, Adv.
 Mr. Md.Zaid Hashmat, Adv.

Mr. Tushar Mehta, Solicitor General
Mr. Sanjay Kapur, AOR
Mr. Surya Prakash, Adv.
Ms. Shubhra Kapur, Adv.
Mr. Abhishek Tiwari, Adv.
Mr. Anuraj Mishra, Adv.

Mr. Sanchit Garga, AOR

Mr. Ishit Saharia, AOR

Mr. Rohit Taneja, Adv.
Mr. Pulkit Agarwal, AOR

Mr. Saurav Gupta, AOR

Mr. Srijan Sinha, AOR
Mr. Siddharth Garg, Adv.
Ms. Lihzu Shiney Konyak, Adv.
Mr. Srajan Yadav, Adv.
Ms. Trisha Garimala, Adv.
                                    5

                   Mr. Himanshu Chaubey, AOR

                   Mrs. Rekha Palli, Sr. Adv.
                   Mr. Rahul Narang, Adv.
                   Mr. Karthik Aruva, Adv.
                   Mr. Somesh Chandra Jha, AOR
                   Mr. Shreay Saini, Adv.
                   Ms. Punam Singh, Adv.
                   Ms. Bhavya Sharma, Adv.
                   Mr. Vaiduahya Parth, Adv.

                   Mr. Mayank Pandey, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

1. Heard-in-part.

2. List tomorrow i.e. on 04.12.2025.

(NIRMALA NEGI) (SUDHIR KUMAR SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)