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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(c) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(c)during the next six months vessels (except dangerous petroleum tankers, men-of-war and ships loaded with explosives) of 12000 tonnes gross register during hours of darkness;