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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(5) in The West Bengal Correctional Services Act, 1992

(5)The Superintendent shall examine every letter sent to an prisoner from outside and delete any portion thereof which, in his opinion, is likely to endanger the security of the correctional home or contains false information about the affairs of the correctional home, before it is delivered to the prisoner.