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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(3) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(3)[* * * * *] [Sub-section (3) was deleted by Maharashtra 21 of 1994, Section 36(2).]