Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(2)(ix) in The Maharaja Sayajirao University of Baroda Act, 1949 (ix)Six persons elected by the Senate from amongst its members who are neither teachers nor employees nor students of the University or of the college;