Madhya Pradesh High Court
Krishi Upaj Mandi vs Basant Kumar Paliwal on 21 April, 2016
MATTERS NOTIFIED AT SERIAL NO. 80 TO 87, 90 TO
95, 99 TO 101, 105 TO 107 ON BOARD DATED 21st
APRIL, 2016
21.04.2016
Due to paucity of time, the following matters could not be taken up for hearing. The same are adjourned as under:
Sr. No. Returnable Dates 80 to 82 25-04-2016 83 to 85 26-04-2016 86 , 87, 90 27-04-2016 91 to 93 28-04-2016 94, 95, 99 29-04-2016 100, 101, 105, 106 & 30-04-2016 107 Ad interim order already passed in any of the above matters shall continue till next date.
(A.M. Khanwilkar) (J.P. Gupta) Chief Justice Judge