Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 207] [Entire Act]

Union of India - Subsection

Section 207(3) in The Coal Mines Regulations, 2011

(3)In the case of opencast working, after shots have been fired, an all-clear signal shall be given except in the case of a misfire.