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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(c) in The Greater Noida Industrial Development Area Building Regulations, 1992

(c)In residential buildings, first floor and subsequent upper floor balconies at floor levels without a "Jhump" (hanging below from the upper balcony) of a width of 0.90 mtr. overhanging front and side road setbacks within one's own land shall be permitted.