Himachal Pradesh High Court
Abhishek Sharma vs . State Of Hp on 4 July, 2025
Author: Sushil Kukreja
Bench: Sushil Kukreja
Abhishek Sharma Vs. State of HP .
Cr. MP(M) No.1496 of 2025 04.07.2025 Present: Mr. Manoj Pathak, Advocate, for the petitioner.
Mr. I.N. Mehta, Senior Additional Advocate General with Mr.Pawan Kumar Nadda, Additional Advocate General and Mr. Ankush Thakur, Deputy Advocate General, for the respondent/ State.
Learned Additional Advocate General prays for and r to is granted two days' time to file status report.
As prayed for, list on 07.07.2025.
( Sushil Kukreja )
July 04, 2025 Judge
(VH)
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