Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 13(8)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(8)(a) in The Punjab Co-operative Societies Act, 1961

(a)the division of that co-operative society into two or more co- operative societies; or